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[Cites 0, Cited by 0] [Section 18(3)] [Section 18] [Entire Act]

State of West Bengal - Subsection

Section 18(3)(d) in The West Bengal University of Health Sciences Act, 2002

(d)any vacancy in the General Council shall be filled up either by appointment or nomination, as the case may be, of a person by the respective authority entitled to make the same and the person so appointed or nominated shall hold office for so long as the member in whose place he is appointed or nominated could have hold office if such vacancy had not occurred.