Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 12 in The Orissa Advocates' Welfare Fund Act, 1987 12. Contribution by the Bar Council. - The Bar Council may contribute to the Fund annually an amount equal to twenty per centum of enrolment fee realised by it every year.
