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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(11) in Andhra Pradesh Colleges of Education (Regulation of Admissions into B.Ed. Course through Common Entrance Test) Rules, 2006

(11)During the admission process through single window system, the qualified candidates of Ed.CET shall not be eligible for admission into the colleges which have opted for Ed.CET-AC on the basis of their rank in Ed.CET and vice-versa. [The Convenor, Ed.CET shall conduct the counseling in phases if required till the last rank of Ed.CET. For filling up the left over seats of minority institutions, if any, the Convenor, Ed.CET shall conduct admissions through counseling process on a date and time fixed in advance by giving adequate publicity in the press and finalise the admissions.] [Added by Notification No. G.O.Ms. No. 98, dated 6.12.2006 (w.e.f. 16.11.2006).]