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[Cites 0, Cited by 0] [Section 2(11)] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(11)(vi) in Gujarat Sales Tax Act, 1969

(vi)the Central Provinces and Berar Sales Tax Act, 1947 (C.P. and Berar Act No. XXI of 1947), as extended to the Kutch area of the State of Gujarat, or