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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(2) in The Punjab Co-operative Societies Rules, 1963

(2)The bye-laws of a [Coop. Society may further provide for such matters as are incidental to the organization of the Co-operative Society and the management of its business.] [Words substituted by Punjab Government Gazette Notification dated 18-12-86 (Section 3)]