Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46] [Entire Act] State of Himachal Pradesh - Subsection Section 46(d) in Himachal Pradesh Waqf Rules, 2016 (d)control the officers and employees working under the Board or auqaf under the administration of the Board subject to the general superintendence and the control of the Board;
