Section 2(1)(m) in Andhra Pradesh Real Estate (Regulation and Development) Rules, 2017

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(m)"Legal Practitioner" shall have the same meaning as is assigned to it in the Advocates Act, 1961 (Central Act No.25 of 1961);

Legal Document View