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Allahabad High Court

Harihar Singh vs Additional District Judge Sitapur on 21 July, 2010

Author: Raiiv Sharma

Bench: Raiiv Sharma

Court No. - 24
Case :- MISC. SINGLE No. -- 5708 of 2009

Petitioner :- Harihar Singh

Respondent :- Additional District Judge Sitapur
Petitioner Counsel :- S.K.Sharma
Respondent Counsel :- C.S.C.

Hon'ble Raiiv Sharma.J.

Issue notice to the private respondents returnable at an early date. List immediately after service. Order Date :- 21.7.2010 lakshman