Allahabad High Court
Harihar Singh vs Additional District Judge Sitapur on 21 July, 2010
Author: Raiiv Sharma
Bench: Raiiv Sharma
Court No. - 24 Case :- MISC. SINGLE No. -- 5708 of 2009 Petitioner :- Harihar Singh Respondent :- Additional District Judge Sitapur Petitioner Counsel :- S.K.Sharma Respondent Counsel :- C.S.C. Hon'ble Raiiv Sharma.J.
Issue notice to the private respondents returnable at an early date. List immediately after service. Order Date :- 21.7.2010 lakshman