Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(x) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990 (x)direct the port authority, dock labour board and other employers of dock workers for getting the dock workers medically examined if considered necessary.
