Section 21(xx) in The Kalyani University Act, 1981
(xx)to make regulations regarding the courses of studies and the division of subjects after obtaining and considering the recommendation of the [Faculty Council for post-graduate studies or the Council for undergraduate studies, as the case may be,] [Words substituted for the words 'Faculty Council for post-graduate and undergraduate studies;' by W.B. Act 17 of 1999.] in this regard;
