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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Rajasthan - Subsection

Section 44(6) in Dr. Sarvepalli Radhakrishnan Rajasthan Ayurved University, Jodhpur Act, 2002

(6)The University shall settle objections raised in the audit and carry out such instructions as may be issued by the State Government on the audit report.]