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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(4)(m) in THE ANDHRA PRADESH PULSES BOARD ACT, 2020

(m)One (1) Chairman of the Agricultural Marketing Committee (AMC) from among the AMCs in whose notified area Pulses are grown by large number of farmers;