Section 10(1)(ii) in The Payment of Gratuity (Madhya Pradesh) Rules, 1973

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State of Madhya Pradesh - Subsection

Section 10(1)(ii) in The Payment of Gratuity (Madhya Pradesh) Rules, 1973

(ii)issues a notice under sub-rule (1) of Rule 8 cither specifying an amount of gratuity which is considered by the applicant less than what is payable or rejecting eligibility lo payment of gratuity; or

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State of Madhya Pradesh - Subsection

Section 10(1)(ii) in The Payment of Gratuity (Madhya Pradesh) Rules, 1973