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Union of India - Section

Section 66 in The Companies (Indian Accounting Standards) Rules, 2015

66. Revisions resulting from a change in the valuation technique or its application shall be accounted for as a change in accounting estimate in accordance with Ind AS 8. However, the disclosures in Ind AS 8 for a change in accounting estimate are not required for revisions resulting from a change in a valuation technique or its application.

Inputs to valuation techniquesGeneral principles