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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(2)(iv) in Coal Mines Labour Welfare Fund Act, 1947

(iv)the composition of the Advisory Committee, the manner in which its members shall be chosen, the term of office of its members, the allowances, if any, payable to them and the manner in which the Advisory Committee shall conduct its business;