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[Cites 0, Cited by 0] [Section 6(4)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(4)(c) in The Indian Supply Service (Group `A') Rules, 2017

(c)grant of Non-Functional Second Grade in the Senior Time Scale of the Service shall be in the order of seniority based on the suitability taking into account the overall performance and experience in accordance with guidelines issued by the Central Government from time to time;