Section 108 in Kolkata Municipal Corporation Building Rules, 2009
108. Pantry.
(1)No pantry shall have a floor area of less than 3 sq. m. and width of less than 1.4 m.(2)Every pantry shall have -(a)a means of the washing of kitchen utensils, if not provided in the kitchen, which shall lead directly or through a sink to grated and trapped connection to any waste pipe,(b)an impermeable floor.
