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Karnataka High Court

Channakrishnappa vs Smt M V Hemavathi @ Baby on 10 November, 2010

Author: A.N.Venugopala Gowda

Bench: A.N.Venugopala Gowda

IN THE HIGH COURT OF KARNATAKA AT BAi\%'_:(?}A:;}f2jR.t:--F  .

DATED THIS THE 10*" DAY OF»AANQVEMB'EP:-.1'_2:O'1.D=_ _:"  

BEFORE:'.__
THE HON'BLE MR. JusT1cFR'_A....£§:. 
WRIT ¥'ETI"1"ION No.3i'ii_' 7,'2§31{j" 
BETWEEN:   _ .   

Channakrishnappa   '
S/o Chinnanrasappa,  ' . _  
Foster son of?_'£.atje..-\/venL:atéis'i}vamappéig------~='
Aged      A
Residing at .J§1c;i,4,,:_1, " ' _  _
Venkatves~%=.wTa'r.a N'i%:aya;--_. 
H.D.D:evegow'd.a Road,--. *~_ _ ~
R.T.Na'gar'a fiostg  %  
Bangaiorge 4 560-_03~--2".-   

 . .  " .  ...PETITIONER

(By'~§f5riV Jaye  Patii, Senior Counsel for

. Swri'R'Ham3m"E1nj:happa B. Haravigoudar, Adv.)

1.  M:.%\f/.1.Hemavathi
@ Baby', Aged about 44 years,
W/o.V_Sri M.Sriram

 " *D_/o Eate Venkataswamappa,
* ._Residing at No.37,

4"' Cross, Srirampuram,
Bangaiore -- 560 021.

2. Smt.Kempamma
Aged about 75 years,
W/o tate Venkataswamappa,



. Lakshmana

. Sri M.V.Padmanna V

. Smt.V'Parv.athan1rr1aV  ~ 

  3__E§ng_Aa1.lor.e -- S60"G--3'".
V 3 'Sm/t;'L.akéh:ni'kanthadevamma

 ._  %Rarn'a.d_e~{iv,v"Age:Major,
rResEdi_ng' -a_t7No . 75,

 A. B_.ang'a£ore -- 560 080.

Residing at Near
Muneshwara Temple,
Manorayana Palya,
R."I".i\lagara Post,
Bangalore -- 560 032..

 

Age:Ma3'or,

S/o late Venkataswarnappa  _
Residing at No.42,  "
In the Block of Srirama

Co--Operative Society Godown
Ganesha Block, ' _ 
Dinnur Main Road, R.T.Naga'r,VV"*l.
Bangalore -- 560 0325 

Age:Ma}'or,  V 'V ~ 
S/o late Venkataswa:n'1a'p-pa " 
Residing at,vNiaar_'- _ __   " '
Muneshwara T;4;_-rn_pIe,'« 
Manorayiana_..'Pal"y'a», ,  
R.T.N_a_gara.VPo$t, 3 V - *
Bang'a|o'r'e :ff,560"i:jJ32".'uf

Age: Major, W/"0  
Residingat i\lo.._6',./1,~-._ ' "
T,;l%i."|Vla...B|ock',' Gangarlagara

H'anu--fm ka"r'1 Layout,
Lla|ahai:l!é Post,



7. Smt.Lakshmidevamma
@ Lakshmidevi, Age:Major,
W/0 Ramachandra
Residing at No.591,
Attur Post, Devanahalii,
Bangalore North Taiuk.

8. Smt.Rajani Devi

Age: Major, W/0 Ka ntharajlxti.

Residing at N0.241/154
Thimmaiah Garden 
Cox Town, '  
Bangalore - 560 006.' '
9. M.Krishnappa' 

Age:Major,i' 

S/0 late;~Ve'r.kat.a~r~arr.a.ra§"r3~g)a'-7 

Residing at~il\lQ',148,'  a_ 
Thirumaia'§\.liva'*s;a.~_ * 

II Main Rb'au'_.,  _ -- 

Chamarajpet,'.f-»_   .
Banga?pr'e%%~ 560   

10. M.\./enkata..rarna'
~Age:Major '

.  Av '*§in€:"e* dead by Legal Heirs

  

  Ageff-Mjajor,
W'/~o_Vlate Venkatarama.

A  Sri Gopi, Age:Major,

' S/0 late Venkatarama.

  ~-1:0(c) Srinivasa, Age:Major,

S/0 late Venkatarama.

10(d) Smt.Nagaveni, Age:Major,
D/0 late Venkatarama.



10(e) Smt.Manjula

Agezfl/Eajor,
D/0 late Venkatarama.

10(f) Smt.Pushpa

11.

12.

Agezfvlajor,

D/o late Venkatarama.   

10(a) to 10(f) all are
residing at No.5/9
Bhuvaneshwarinagara; 
R.T.Nagara Post, 
Bangalore -- 560 032.

Rajanna, Age:Ma3i<o'r'«. _ 
S/o Narayanappa    

Residing at Cho|anVay'aVkan.éki:a||--'§'*~,V.' V  

\HHage,KasabaliobHg,

Bangalore'jgi\l.lorth'3--Ta%uk.   

S'ulbbaia'i~l. °  V
AgeV:lVlajor'*--

_R/ at Clna'm.U I';-dEnag'a'ra
_; Ma.noray'a..n_apa|ye|
'   Naga ra Post,'

Bangalo.re - 560 032.

V ' Ag_ei'l*/iajor,
 R.esidi«'ng at Chamundinagara

Near Manorayana Palya
R';T.Nagara Post,

At  Bangalore ~ 560 032.

 i;4.

Manjunath, Tiffen Rom
A Proprietor concern
Muneshwara Temple,
Manorayanapalya,
R.T.Nagara Post,
Bangalore ~ 560 032.



15.

16.

17.
18.
19.

2074;'

Lakshmi Cable T.V.
Represented by its Proprietor
Muneshwara Temple
Manorayanapaiya,
R.T.Nagara Post,

Bangalore - 560 032. V

Mayur Consumer
Co--Operative Society

By its Secretary, 

Sr': Venkataswamy _ '_
Muneshwara Temple '
Manorayana;3a|ya.,--  _  '
R.T.Nag.a«:'a_ Post; _ 
Ba ng al Ore "S60, 9.3

Raju,  l  

 a     . '

S r'nt..L 'Ma I I a m ',  lvlaj 0 r.

'Gangadha_ra',1Ag'e:Major.

  residing in
'  _ \.'.enl<;'aVte's~wamappa Layout,

. i\'1d'.~«308.¥'B-;' Manorayana Paiya,

 R.T'.mtag'ara Post,

22.

E$ar.ga'lore - 560 032.

fiayalakshmi Touring Talkies
 (alias Jayalakshmi Tent)
' By its Proprietor

Manorayanapaiya,
R.T.l\lagara Post,
Bangalore ~ 560 032.

Manappa Age:Major
Door No.11-4,

 



23.
24.

25.

Manorayanapalya,

R.T.Nagara Post,

Bangalore - 560 032. 
A.Sathya, age: Major

Door |\3o.114,
Manorayanapalya,

R.T.Nagara Post,

Bangalore -- 560 032.

M.Jayarama, Age»:_V:l"1ajor  " '
Door No.11-4, '  
Manorayan_apa|ya,--  _  '
R.T.Nag.ara_ Post; _.    
BangaVEoVre;4"'S60 032..   

    

eooorNca.a1%1:.4;«ee 

ManorayanaV'pa.a!ya'f-._" H
R."T?,_Nargara Post,  '

Bang'a|oreV ~ 2560, 

 R_amaAAVCon.su'mer Co~Operative Society
By §ts'*«?resident

  _ N.o'.'4_2», D--i_nnur Main Road,
 A Ga"n§3sh'a.--B|ock,

R.T".*!\Jjag'a ra Post,
liarzrgalore ~ 560 032.

z1'nr'ant Joseph Schoot
 Sy.No.49/4A
' Choianayakanahalli

(Now czalied Manorayanaoalya)
R.T.Nagara Post,
Bangalore ~ 560 032.
...RESPONDENTS

(By Sri Shankarlingappa Nagaraj, Advocate for C/R10) This writ petition is filed under Articies 226 ai:'d_g227 of Constitution of India, praying to quash the order»-dated 21.9.2010 passed in O.S.i\Jo.4-402/1997 vide A on the fiie of City Civii Judge Court, Bangaiorefi ' ri'nge';<i§'re+C This petition coming on for preliminary».«he~ari'h:g in w group this davi the Court made th-e"'foi-lowiingg. _ _ V . 0RDERyhd 1" respondent hasined:CLs.4éo2/19s?unithéicnyd cnvn Court Bangakme, aganst the apeudoner and respondents 2 to 27 for the reiief and separate possession. T_heDp~.etiti§oVne:r'iiyhoyAi's°'theV'2'?'5 defendant in the suit has fi_!edxiiv--'rittei2. s'La.fement.

2.' Ighe triaiof'th'e..:su.i't has taken piace. After the caseyways posted"for'hearing of arguments on the main suit,' avippiicatioiniiéwas filed by the petitioner to reopen the cias,g3j«v..a:hd'.i'~t.o' issue witness summons to the Tahsiidar, Ba'hga|o're-hiorth Taiuk for deposing in the matter. The Trial Court'. an order dated 21.9.2010 has dismissed the A' 'i.ap»p!.iéitation. Questioning the said order, the petitioner has i ....fi§ied this writ petition. \/« If

3. Heard Sri Jayakurnar S.Patil, iearned S~*r§'cofu.nseI for the petitioner and Sri Shankaralingappag:i~£ag:araj'= caveator/respondent 10 and pe.ru'se.d« .petitio'n papers.

4. Subsequent to the of th-e_i'm pugirlecimorder, it an application had bee':n~~f_l|ed«"b§/_'the use-titioner"to"'direct the Ta hsiidar, Bangalore North' . produce certain records and said; -eap'piAic'at--ion_:f is still pending consideration th:e5fTri'al.. Sri Jayakumar S. Patil submit; »r.V4a--p.piic.ation cailing production of documenuts.4_ou.ght.tor.h"arlr_é' been filed earlier to the filing of thcfiprelsent appvlicatlon. Learned Senior counsel submits ' that' if._tne«..p'et_itioner's case in the subsequent application 'fructifiesu-'ajnci[:=.the records summoned are produced by the Tah"si.uId"aar,'Bangalore North Taiuk, it would be unnecessary Al'or~~.the'spetitioner to summon the Tahsildar for the purpose of examination as a witness.

S. In view of the steps taken by the petitioner subsequent to the passing of the impxigned order and filing K' / w of this writ petition, in my opinion, it is unnecessaryfor_it'he petitioner to seek the setting aside of the ~ The course of action which has n,o.w.__been"a'\kaiied'."b§{eith'ieV petitioner would serve the pi;Irpo_se" for application was filed. In thé_sai.d View of. the Arnatvter,-it it is'-L' unnecessary to consider the gVri.ef\iance putfoirth against the impugned order and petition stands dismissed accorr"in_giy.,"" -- :1" V Howev"er,«.._Viiieeijtsr sta__nd_s_ i*es'er\1Ve'd to the petitioner to avail -appirovpifi-ate_'re.nfie--dy." The contentions raised in the matter'arekept"'o'peni""_fo4r consideration. Sd/E Iud§§ ' Ks}/-" 1