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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(1)(a) in RIICO Industrial Areas (Prevention of Unauthorised Development and Encroachment) Act, 1999

(a)in cases specified in clause (a) or clause (c) of sub-section (1) of section 3, to restore the land to its condition existing before the said unauthorised development took place; and