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[Cites 0, Cited by 0] [Section 65(1)] [Section 65] [Entire Act]

State of Assam - Subsection

Section 65(1)(f) in Guwahati Metropolitan Development Authority Act, 1985

(f)In the interests of safety, regulate the height and position of proposed walls, and building fences or Hedges near the corners or brands of roads;