Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Rajasthan - Subsection

Section 32(84) in Rajasthan General Clauses Act, 1955

(84)"expressions" referring to 'writing' shall be construed as including reference to painting, lithography, engraving, printing and other modes of representing or reproducing words in a visible form;