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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Chattisgarh - Subsection

Section 23(7) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

(7)Subject to the provisions of the Statutes, each Faculty shall prescribe detailed conditions of admission of students to the College and to the various courses of study in the Faculty; shall formulate standards for the evaluation of the progress and attainments of the students of the college and recommend dismissals of students who fail to meet the academic requirements of the college and Vishwavidyalaya.