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Allahabad High Court

The New India Assurance Co Ltd vs Smt. Sudha Singh & Others on 4 February, 2013

Author: Rajes Kumar

Bench: Rajes Kumar





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2022 of 2003
 

 
Petitioner :- The New India Assurance Co Ltd
 
Respondent :- Smt. Sudha Singh & Others
 
Petitioner Counsel :- Brijesh Chandra Naik
 
Respondent Counsel :- B.K. Narayan,B. Narayan Singh,Dhruva Narain
 

 
Hon'ble Rajes Kumar,J.
 

List in the next cause list before the appropriate Bench. Till then, interim order shall continue.

Order Date :- 4.2.2013 OP