Allahabad High Court
The New India Assurance Co Ltd vs Smt. Sudha Singh & Others on 4 February, 2013
Author: Rajes Kumar
Bench: Rajes Kumar
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 5 Case :- FIRST APPEAL FROM ORDER No. - 2022 of 2003 Petitioner :- The New India Assurance Co Ltd Respondent :- Smt. Sudha Singh & Others Petitioner Counsel :- Brijesh Chandra Naik Respondent Counsel :- B.K. Narayan,B. Narayan Singh,Dhruva Narain Hon'ble Rajes Kumar,J.
List in the next cause list before the appropriate Bench. Till then, interim order shall continue.
Order Date :- 4.2.2013 OP