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[Cites 0, Cited by 0] [Section 52B(1)] [Section 52B] [Entire Act]

State of Tamilnadu - Subsection

Section 52B(1)(a) in Tamil Nadu Prohibition Act, 1937

(a)any offence punishable under [section 6] [Substituted 'section 4-A, 6, 11 or 24' by Tamil Nadu Act No. 9 of 1979.], or