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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(a) in The Paradip Port Trust Employees' (Contributory Outdoor and Indoor Medical Benefit after Retirement) Regulations, 2000

(a)The renewal of the declaration referred to in Regulation 4(a) above is the sole responsibility of the retired employee/his spouse as the case may be.