Section 2(f) in Telangana Metropolitan Planning Committee Act, 2007
(f)"Panchayat" means a Gram Panchayat or Mandal Praja Parishad and Zilla Praja Parishad constituted under the provisions of [the Telangana Panchayat Raj Act, 1994 (Act 13 of 1994);] [See now the Telangana Panchayat Raj Act, 2018 (Act No. 5 of 2018).]
