Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Haryana - Section Section 3 in The Punjab Tenancy Act, 1887 3. Repeal. - [Repealed] [Repealed by the Repealing and Amendment Act, 1891 (XII of 1891), Section 2(1).]
