Section 38(2) in The Maharaja Sayajirao University of Baroda Act, 1949
(2)An institution applying fro recognition under this section shall send a letter of application to the Registrar, and shall give full information in the letter of application in respect of the following matters, namely:-(a)constitution and personnel of the managing body;(b)subjects and courses in regard to which recognition is sought;(c)accommodation, equipment and the number of students for whom provision has been or is proposed to be made;(d)the strength of the staff, their qualifications and salaries and the research work done by them;(e)fees levied or proposed to be levied and the financial provision made for capital expenditure on buildings and equipment and for the continued maintenance and efficient working of the institution.
