Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] State of Tamilnadu - Subsection Section 12(a) in Tamil Nadu Dr. M.G.R. Medical University, (Affiliation of Nursing Colleges) Statutes (a)shall have obtained the permission and concurrence of the Nursing Council of India to start a Nursing College as specified in statute 6;
