Delhi High Court - Orders
Alankit Finsec Limited vs Dy. Commissioner ( North) And Ors on 12 February, 2026
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4033/2014 & CM APPL. 8105/2014
ALANKIT FINSEC LIMITED .....Petitioner
Through: Mr. Sumit Bansal, Sr. Adv. with Mr.
Utsav Garg, Mr. Udaibir Singh
Kochar, Ms. Tulna Rampal & Ms.
Nikita Gupta, Advs.
versus
DY. COMMISSIONER ( NORTH) AND ORS .....Respondents
Through: Mr. Sanjay Kumar Pathak (Standing
Counsel for LAC) with Mr. Sunil
Kumar Jha and Mr. M.S. Akhtar, Miss.
Joohu Kumari, Advs. for R-4.
CORAM:
JUSTICE PRATHIBA M. SINGH
JUSTICE MADHU JAIN
ORDER
% 12.02.2026
1. This hearing has been done through hybrid mode.
2. Written submissions have been handed across by the ld. Counsel for the Petitioner.
3. List for hearing on 16th April, 2026.
PRATHIBA M. SINGH, J.
MADHU JAIN, J.
FEBRUARY 12, 2026 dj/ss This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/02/2026 at 20:45:58