Delhi High Court - Orders
M/S. Central Park Estates Pvt Ltd & Anr vs Keystone Realtors Pvt Ltd & Anr on 6 September, 2022
Author: Jyoti Singh
Bench: Jyoti Singh
$~3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 537/2017 & I.A. 16236/2018, 1396/2019
M/S. CENTRAL PARK ESTATES PVT LTD
& ANR. ..... Plaintiffs
Through: Mr. Satinder Singh Mathur and
Mr. Sourabh Pandey, Advocates.
versus
KEYSTONE REALTORS PVT LTD & ANR. ..... Defendants
Through: Mr. Chander M. Lall, Senior
Advocate with Ms. Prakriti Varshney and
Mr. Prashant, Advocates.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 06.09.2022 Learned counsel appearing on behalf of the Plaintiffs and learned Senior Counsel appearing on behalf of the Defendants, on instructions, submit that parties are open to exploring the possibility of an amicable settlement and seek an adjournment on this ground.
At request, list on 01.12.2022.
JYOTI SINGH, J SEPTEMBER 06, 2022/shivam Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:07.09.2022 13:08:19