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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Tripura - Subsection

Section 15(2) in The Tripura Courts Stenographers' Service Rules, 1983

(2)Every person other than the direct recruit shall, when first appointed to the Higher Selection Grade, Selection Grade or Senior Grade, as the case may be, remain on probation for a period of two years from the date of such appointment.