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[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(2)(iii) in The Customs Valuation (Determination of Value of Export Goods) Rules, 2007

(iii)The proper officer shall have the powers to raise doubts on the declared value based on certain reasons which may include.-