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[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

State of Bihar - Subsection

Section 55(2)(e) in Bihar Lokayukta Act, 2011

(e)the form and the time for preparing in each financial year the budget for the next financial year, showing the estimated receipts and expenditure of the Lokayukta under section 43 ;