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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(11) in Rajasthan Agricultural University Act, 1962

(11)The Vice-Chancellor may at any time relinquish office by submitting, not less than sixty days in advance of the date on which he wish ' to be relieved, his resignation to the Chancellor.