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[Cites 0, Cited by 0] [Section 75A(1)] [Section 75A] [Entire Act]

Union of India - Subsection

Section 75A(1)(iii) in The Representation of the People Act, 1951

(iii)his liabilities to the Central Government or the State Government, to the Chairman of the Council of States or the Speaker of the House of the People, as the case may be.