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Bombay High Court

Yeshwant Laxman Pai Raikar And Anr vs Laxman V. Singbal And 2 Ors on 12 July, 2024

                                        11-FA-38-2018.DOC




Maria S.

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                                   CORAM:         VALMIKI MENEZES, J.

DATE: 12th July, 2024 P.C.

1. Byo rde rda ted08.

12.

2023,Ci vi lAppl ic ati onNo .53/ 2018wa sdi spo sed o fbyma kingt hef oll owi ngOr der :

`(
a)Thee xec uti ono fthei mpug nedJ udg menta ndDe cre eda ted
31.

08. 2017i sst aye dpe ndi ngt hedi spo sal oft hisAppe al.

(b)Thea bovesta yi ssubjecttot hec onditi ont hate vent he Appel lantsmus tnott r ansf er,a l ie nate,partwi t h po s sess iono r othe rwisecre ateanythi rdpart yr i ghtstothesuitproper ty.Ho wever , theAppell antsmustals onotc hangethenatureo fthesuitprope rty byputt ingupa nyconst ruct iononi t ,etc. (

c)TheAppe l l antsmustdeposi tinthi sCour tana mounto f Rs .50 ,000/

-onorbef oret he5thdayo feac hmo nth.

(

d)Thea r rea rsfrom 01.

09.

2017t il lda te,s houl dbede pos it ed wi thi nthr eemo nt hsfr omtoday .

(e )Ho wev er,thefi rs tde pos ito fRs .50, 000 /-s houl dbema deo nor bef ore05.

01.2024.

Page1 of3 2th Jul 1 y2024 ::: Uploaded on - 12/07/2024 ::: Downloaded on - 22/07/2024 10:05:41 ::: 11-FA-38-2018.DOC (

f)Incaseofanytwocons ecut iveo rnon-c ons ecut iv edefa ult s,t his i nter imo rde rshal lst andvacat edwit houtf urt herre fer enc etothis Court .'

2. Unde rcl aus e(c )oft hedi re cti onsi ss uedi ntha tor der ,thea ppe ll antwa s r equi re dtode pos ita namo unto fRs .50, 000/

-pe rmo nthf rom 01.

09. 2017

o nwa rds ,by5tho fea chmo nth.Ti llda te,t hea ppe ll antha sno tde pos it eda nyo f t hea mount sasdi re cte dunde rcl aus es(

c)t o(e )ofo rde rda ted08.

12.

2023.

3. S inc ene it hert hea rre arsha vebe enpa id@ Rs .50, 000/

-pe rmo nthf rom

01.

09. 2017 t il lda te,t hes tayg rant edb ythi sCo urtb yit sor derda ted

08.

12. 2023 o nex ecut iono fthe i mpug nedj udg menta nd de cre e da ted

31.

08. 2017s tandsv aca ted.

MsPa rul eka r,l ear nedCo uns ela ppe ari ngf ort hea ppe ll ant s,s tat eso n i nst ruc ti onsf romt hea ppe ll antY eshwa ntLa xma nPa iRa ika rtha tthea ppe ll ant s a reno tinapo sit iont ode pos ita nyo fthea mount sdi re cte dunde ror dero f

08.

12. 2023.

4. Ther espo nde ntsa reno watl i ber tyt opr oce edwi tht hee xec uti ono fthe j udg menta ndde cre eda ted31.

08.

2017,whi chpr oce edi ngs ,ifha vebe enf il ed, be for etheEx ecut ingCo urta tPo nda ,sha llpr oce edi nac cor danc ewi thl aw.

Ne edl es stos tat etha tdur ingt hepe nde ncyo fthi sappe al,t hea ppe ll ant ssha llno t t rans fer ,al i ena te,pa rtwi tht hepo sse ssi ono rot her wis ecr eat eanyt hir dpa rty r ight sint hes uitpr ope rtyo rina nyma nne rcha ngei tsna tur ebyput ti ngupa ny c ons tr uct ion.

Page2 of3 2th Jul 1 y2024 ::: Uploaded on - 12/07/2024 ::: Downloaded on - 22/07/2024 10:05:41 ::: 11-FA-38-2018.DOC

5. Thea ppe ll ant ssha llpr epa reac ompi la ti ono fthee vide nces hee tsa nda ll do cume ntse xhi bit eddur ingt hee vide ncebe for ethet ri alCo urtb y23.

08. 2024

t oena blet hisma tte rtobehe ardf ina ll y.

6. Li stt hea ppe alo nthebo ardo f23.

08.

2024,f orf ina lhe ari ng.

VALMI KIMENEZES, J. Page3 of3 2th Jul 1 y2024 ::: Uploaded on - 12/07/2024 ::: Downloaded on - 22/07/2024 10:05:41 :::