Section 76(1)(a) in The Registration Act, 1908

[Cites 0, Cited by 1] [Section 76(1)] [Section 76] [Entire Act]

Union of India - Subsection

Section 76(1)(a) in The Registration Act, 1908

(a)to register a document except on the ground that the property to which it relates is not situate within his district or that the document ought to be registered in the office of a Sub-Registrar, or

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Union of India - Subsection

Section 76(1)(a) in The Registration Act, 1908