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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(10) in Tamil Nadu Panchayats (Employees Conduct) Rules, 2001

(10)Sanction shall, on no account be accorded for the purchase of land for any commercial purpose in any part of India, by a person employed, or concerned, in the collection of revenue.