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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Assam - Subsection

Section 29(2)(ii) in Assam Co-Operative Societies Act, 2007

(ii)that only one third of the members of the General Assembly, excluding ex-officio members, may be individual members and the other two thirds being representatives of affiliated registered societies;