Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 92] [Entire Act] Union of India - Subsection Section 92(2) in The Armed Forces Tribunal (Practice) Rules, 2009 (2)Original documents will be furnished only if a copy will not serve the purpose or cannot be obtained without unreasonable expense or delay.
