Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 27(1)] [Section 27] [Entire Act] State of Puducherry - Subsection Section 27(1)(n) in Pondicherry University Act, 1985 (n)Such other terms and conditions of service of teachers and other academic staff as are not prescribed by the Statutes;