Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 400] [Entire Act] State of Uttar Pradesh - Subsection Section 400(11) in The General Rules (Civil), 1957 (11)Register of "Miscellaneous Cases, Judicial" (Form No. 74 relating to other cases);]
