Section 4(1) in The West Bengal School Service Commission Act, 1997
(1)(a)The Chairman and other members shall be appointed by the State Government:[Provided that from amongst such Chairmen of the Regional Commissions so appointed, one shall be appointed ex officio member of the Central Commission by the State Government on rotational basis.] [Proviso inserted by W.B. Act 5 of 2001.](b)The Chairman and other members shall hold office for a term of four years [but in the case of ex officio member such term shall be one year] [Words inserted by W.B. Act 5 of 2001.]:Provided that a person who has held office as Chairman or other shall, on the expiration of the term of his office, be eligible for further appointment as Chairman or other member:Provided further that no person who has attained the age of [sixty eight years] [Substituted 'sixty-two years' by Act No. 44 of 2017, dated 2.11.2017.] shall be eligible to hold office as Chairman or other member.
