Delhi High Court - Orders
Carnet Elias Fernandes & Ors vs State & Ors on 22 November, 2022
Author: Swarana Kanta Sharma
Bench: Swarana Kanta Sharma
$~18 & 19
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 1037/2020 & CRL.M.A. 4143/2020
CARNET ELIAS FERNANDES & ORS. ..... Petitioners
Through: Mr. Krishan Kumar, Mr. S.P. Nangia
and Mr. Shivan Bedi, Advocates.
versus
STATE & ORS. ..... Respondents
Through: Mr. Naresh Kumar Chahar, App for
the State.
Mr. M.K. Upadhyay, Advocate for R-
2.
(19)
+ CRL.M.C. 1038/2020 & CRL.M.A. 4145/2020
CARNET ELIAS FERNANDES & ORS. ..... Petitioners
Through: Mr. Krishan Kumar, Mr. S.P. Nangia
and Mr. Shivan Bedi, Advocates.
versus
STATE & ORS. ..... Respondents
Through: Mr. Naresh Kumar Chahar, App for
the State.
Mr. M.K. Upadhyay, Advocate for R-
2.
CORAM:
HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
ORDER
% 22.11.2022
1. Learned counsel for respondent seeks time to file reply. Let the same be filed before the next date of hearing.
Signature Not Verified Digitally Signed By:ZEENAT PRAVEEN Signing Date:24.11.2022 12:11:202. Re-notify on 19.04.2023.
3. Interim order(s), if any, to continue.
4. The order be uploaded on the website forthwith SWARANA KANTA SHARMA, J NOVEMBER 22, 2022/kss Signature Not Verified Digitally Signed By:ZEENAT PRAVEEN Signing Date:24.11.2022 12:11:20