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Supreme Court - Daily Orders

N.S. Hoon vs Hon'Ble Mr.Justice Jayanta ... on 11 August, 2014

\210   ITEM NO.64                              COURT NO.3               SECTION X

                              S U P R E M E C O U R T O F       I N D I A
                                      RECORD OF PROCEEDINGS

  Suo-Motu CONMT.PET.(Crl.) No. 8/2009

  N.S. HOON & ANR.                                                   Petitioner(s)

                                                   VERSUS

  HON’BLE MR.JUSTICE JAYANTA K.BISWAS & ORS.                           Respondent(s)

  (With appln. For directions and office report)

  WITH

  CONMT.PET.(Crl.) D 14089/2010
  (With appln.(s) for Office Report)

  Date : 11/08/2014 This petition was called on for hearing today.

  CORAM :
                            HON’BLE MR. JUSTICE SUDHANSU JYOTI MUKHOPADHAYA
                            HON’BLE MR. JUSTICE S.A. BOBDE

  For Petitioner(s)                 Attorney General For India, Adv.

                                    Applicant-in-person, Adv.

                                    Mr. R.K. Kapoor (A.C.).

  For Respondent(s)                 Mr. S. Wasim A. Qadri, Adv.
                                    Mr. Zaid Ali, Adv.
                                    Mr. D.S. Mohna, Adv.


                         UPON hearing the counsel the Court made the following
                                            O R D E R

Post the matters on 19th August, 2014.

Signature Not Verified [RAJNI MUKHI] [USHA SHARMA] Digitally signed by Rajni Mukhi
                              SR. P.A.                       COURT MASTER
Date: 2014.08.13
16:55:43 IST
Reason: