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[Cites 0, Cited by 0] [Section 11(5)] [Section 11] [Entire Act]

State of Kerala - Subsection

Section 11(5)(v) in Kerala Civil Services (Classification, Control & Appeal) Rules, 1960

(v)Reduction to a lower rank in the seniority list or to a lower grade or post or time scale whether in the same service or in another service, State or Subordinate, or to a lower stage in a time scale;