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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Uttarakhand - Subsection

Section 7(u) in Dev Sanskriti Vishwavidyalaya Act, 2002

(u)University should prescribe such courses for Bachelor Degree, Post graduate and Research which would be covered by UGC and AICTE; but University shall have right to start diplomas, certificates etc. in its own subjects;