Calcutta High Court
Modula India vs Kamakhya Singhdeo on 23 December, 2013
Author: Debasish Kar Gupta
Bench: Debasish Kar Gupta
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
Original Side
Present :
The Hon'ble Justice Debasish Kar Gupta
And
The Hon'ble Justice Ishan Chandra Das
December 23, 2013
APD 398 of 2012
CS 568 of 1979
Modula India
Vs.
Kamakhya Singhdeo
Mr. Raj Kumar Gupta, Advocate for the appellant
Mr. Maloy Ghosh, Advocate with
Mr. Raja Basu Chowdhury, Advocate for the respondent.
Mr. S. Mukherjee, Advocate for the respondent The Court :- Hearing concluded. C.A.V. (Debasish Kar Gupta, J.) ( Ishan Chandra Das, J.) ANC.