Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 137] [Entire Act] Union of India - Subsection Section 137(1) in The Central Motor Vehicles Rules, 1989 (1)A gas is a substance which(i)at 50°C has a vapour pressure greater than 300 kPa; or(ii)is completely gaseous at 20°C at a standard pressure of 101.3 kPa.
